Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act] State of Sikkim - Subsection Section 3(4)(a) in Sikkim Interpretation and General Clauses Act, 1977 (a)an Act of the Dominion Legislature, or of the Indian Legislature passed before the commencement of the Constitution, and