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[Cites 0, Cited by 0] [Section 87] [Entire Act]

Union of India - Subsection

Section 87(5) in The Indian Electricity Rules, 1956

(5)In all cases referred to in the preceding sub-rule the expenses of providing the guarding arrangements or protective devices shall be borne by the person whose line was last erected.] [Substituted by G.S.R. 1723, dated 21.11.1977 (w.e.f. 31.12.1977). ]