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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2) in The Prevention of Food Adulteration Rules, 1955

(2)[ The laboratory specified in column (1) of Table I below, shall carry out the functions entrusted to it by the Act, or these rules in respect of the local areas specified in the corresponding entry in column (2) thereof.] [Substituted by G.S.R. 745(E), dated 20-9-1985 (w.e.f. 20-3-1986).][Table I] [Substituted by G.S.R. 382(E), dated 28-5-2002 (w.e.f. 28-8-2002).]
Name of the Central Food Laboratory Local Areas
(1) (2)
1. Central Food Laboratory, Kolkata-700 016 Arunachal Pradesh, Assam, Chhattisgarh, Manipur, Meghalaya,Mizoram, Nagaland, Orissa, Sikkim, Tripura, Uttaranchal andUnion Territories of Andaman and Nicobar Islands andLakshadweep.
2. Central Food Laboratory, Mysore-570 013 Gujarat, Haryana, Himachal Pradesh, Maharashtra, Punjab,Uttar Pradesh and Union Territory of Chandigarh.
3. Central Food Laboratory, Pune-411 001 Andhra Pradesh, Delhi, Jammu and Kashmir, Karnataka, Kerala,Rajasthan and Tamil Nadu.
4. Central Food Laboratory, Ghaziabad-201 001 Bihar, Goa, Jharkhand, Madhya Pradesh, West Bengal, UnionTerritories of Dadra and Nagar Haveli, Daman and Diu andPondicherry:
Provided that the laboratory specified in column (1) of Table II, shall also carry out analysis of samples received under sub-section (2) of section 6 of the Act, in respect of the local areas specified in the corresponding entry in column (2) thereof.[Tabel II] [Substituted by G.S.R. 240(E), dated 5-4-1999 (w.e.f. 5-4-1999).]
Name of the Central Food Laboratory Local Areas
1. Central Food Laboratory, Calcutta 1. All Seaports/Airports/Container Depots in the Union Territories/States of-(i) The Andaman and Nicobar Islands,(ii) Andhra Pradesh,(iii) Arunachal Pradesh,(iv) Assam,(v) Bihar,(vi) Manipur,(vii) Meghalaya,(viii) Mizoram,(ix) Nagaland,(x) Orissa,(xi) Sikkim,(xii) Tripura,(xiii) West Bengal, and(xiv) [ Jharkhand] [Added by G.S.R. 382(E), dated 28-5-2002 (w.e.f. 28-8-2002).].2. International borders inthe States of-(i) Arunachal Pradesh,(ii) Assam,(iii) Bihar,(iv) Manipur,(v) Meghalaya,(vi) Mizoram,(vii) Nagaland,(viii) Sikkim,(ix) Tripura, and(x) West Bengal.
2. Central Food Laboratory, Ghaziabad 1. All Airports/Inland Container Depots in the Union Territories/States of-(i) Chandigarh,(ii) Delhi,(iii) Haryana,(iv) Himachal Pradesh,(v) Jammu and Kashmir,(vi) Madhya Pradesh,(vii) Punjab,(viii) Rajasthan, and(ix) Uttar Pradesh,(x) [ Chhattisgarh,(xi) Uttaranchal.] [Added by G.S.R. 382(E), dated 28-5-2002 (w.e.f. 28-8-2002).]2. All Internationalborders in the States of-(i) Himachal Pradesh,(ii) Rajasthan,(iii) Jammu and Kashmir,(iv) Punjab, and(v) Uttar Pradesh,(vi) [ Uttaranchal] [Added by G.S.R. 382(E), dated 28-5-2002 (w.e.f. 28-8-2002).].
3. Central Food Laboratory, Mysore 1. All Airports/Inland Container Depots in the Union Territories/States of-(i) Karnataka,(ii) Kerala,(iii) Lakshadweep,(iv) Pondicherry, and(v) Tamil Nadu.
4. Central Food Laboratory, Pune 1. All Airports/Inland Container Depots in the Union Territories/States of-(i) Dadra and Nagar Haveli,(ii) Daman and Diu,(iii) Goa,(iv) Gujarat, and(v) Maharashtra.2. All Internationalborders in the State of-(i) Gujarat.