Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 69] [Entire Act] State of Kerala - Subsection Section 69(2) in Kerala Panchayat Raj Act, 1994 (2)If there is only one candidate for a constituency, the Returning Officer shall declare him to be duly elected.
