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[Cites 0, Cited by 0] [Section 48(4)] [Section 48] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 48(4)(c) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(c)be entitled to deputation allowance at such rate as the Director/ Managing Director may by general or special order, specify; and