Gujarat High Court
Girishbhai Sunderlal Shah & vs State Of Gujarat & 2 on 31 August, 2012
Author: R.M.Chhaya
Bench: R.M.Chhaya
SCA/11646/2012 1/1 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION No. 11646 of 2012
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GIRISHBHAI SUNDERLAL SHAH & 1 - Petitioner(s)
Versus
STATE OF GUJARAT & 2 - Respondent(s)
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Appearance :
MR MC BHATT for Petitioner(s) : 1 - 2.
GOVERNMENT PLEADER for Respondent(s) : 1,
None for Respondent(s) : 2 - 3.
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CORAM : HONOURABLE MR.JUSTICE R.M.CHHAYA
Date : 31/08/2012
ORAL ORDER
Notice returnable on 07.09.2012. Direct service is permitted.
(R.M.CHHAYA, J.) Hitesh