Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(23)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(23)(a) in The Andhra Pradesh Value Added Tax Act, 2005

(a)any warehouse, godown or other place where goods are stored or processed or produced or manufactured; or