Section 50(2)(g) in THE ADMINISTRATOR GENERAL’S ACT, 1913

[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

Union of India - Subsection

Section 50(2)(g) in THE ADMINISTRATOR GENERAL’S ACT, 1913

(g)the manner in which and the person by whom the costs of and incidental to any audit under the provisions of this Act are to be determined and defrayed,

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Union of India - Subsection

Section 50(2)(g) in THE ADMINISTRATOR GENERAL’S ACT, 1913