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Supreme Court - Daily Orders

Lg Polymers India Private Limited vs Andhra Pradesh Pollution Control Board on 17 March, 2021

Bench: Uday Umesh Lalit, Indira Banerjee, K.M. Joseph

                                                                                      1

      ITEM NO.23                            COURT NO.4            SECTION XVII
                                (HEARING THROUGH VIDEO CONFERENCING)

                                S U P R E M E C O U R T O F      I N D I A
                                        RECORD OF PROCEEDINGS

      Civil Appeal No.2816/2020

      LG POLYMERS INDIA PRIVATE LIMITED                               Appellant(s)

                                                  VERSUS

      ANDHRA PRADESH POLLUTION CONTROL BOARD & ORS.                   Respondent(s)

      WITH

      SLP(C) No. 10117-10119/2020 (XII-A)

      C.A. No. 2665/2020 (XVII)

      Date : 17-03-2021 These matters were called on for hearing today.

      CORAM :
                          HON'BLE MR. JUSTICE UDAY UMESH LALIT
                          HON'BLE MS. JUSTICE INDIRA BANERJEE
                          HON'BLE MR. JUSTICE K.M. JOSEPH

      Counsel for the Parties:

                                    Mr.   Mukul Rohatgi, Sr. Adv.
                                    Mr.   Shyam Divan, Sr. Adv.
                                    Mr.   Anuj Berry, Adv.
                                    Mr.   Aashish Gupta, Adv.
                                    Mr.   Chaitanya Safaya, Adv.
                                    Mr.   P.S.S. Bhargava, Adv.
                                    Mr.   S. S. Shroff, AOR

                                    Mr.   Nikhil Nayyar, Sr. Adv.
                                    Mr.   T. V. S. Raghavendra Sreyas, AOR
                                    Ms.   Sugandha Batra, Adv.
                                    Mr.   Siddharth Vasudev, Adv.
                                    Ms.   Gayatri Gulati, Adv.

                                    Ms.   Aishwarya Bhati, ASG
                                    Mr.   Gurmeet Singh Makker, AOR
                                    Mr.   Ashish Rana, Adv.
Signature Not Verified
                                    Mr.   Shovan Mishra, Adv.
Digitally signed by Dr.
Mukesh Nasa
Date: 2021.03.17
17:25:18 IST
Reason:                             Mr. Saurabh Mishra, AOR
                                    Mr. Onkar Singh, Adv.
                                    Ms. Neha Tripathi, Adv.
                                                             2

                 Mr.   Mahfooz Ahsan Nazki, AOR
                 Mr.   Polanki Gowtham, Adv.
                 Mr.   Shaik Mohamad Haneef, Adv.
                 Mr.   T. Vijaya Bhaskar Reddy, Adv.
                 Mr.   Amitabh Sinha, Adv.
                 Mr.   Shrey Sharma, Adv.


     UPON hearing the counsel the Court made the following
                        O R D E R

List on 18.03.2021, at the end of the Board.

(MUKESH NASA) (VIRENDER SINGH) COURT MASTER BRANCH OFFICER