Supreme Court - Daily Orders
Lg Polymers India Private Limited vs Andhra Pradesh Pollution Control Board on 17 March, 2021
Bench: Uday Umesh Lalit, Indira Banerjee, K.M. Joseph
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ITEM NO.23 COURT NO.4 SECTION XVII
(HEARING THROUGH VIDEO CONFERENCING)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No.2816/2020
LG POLYMERS INDIA PRIVATE LIMITED Appellant(s)
VERSUS
ANDHRA PRADESH POLLUTION CONTROL BOARD & ORS. Respondent(s)
WITH
SLP(C) No. 10117-10119/2020 (XII-A)
C.A. No. 2665/2020 (XVII)
Date : 17-03-2021 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MS. JUSTICE INDIRA BANERJEE
HON'BLE MR. JUSTICE K.M. JOSEPH
Counsel for the Parties:
Mr. Mukul Rohatgi, Sr. Adv.
Mr. Shyam Divan, Sr. Adv.
Mr. Anuj Berry, Adv.
Mr. Aashish Gupta, Adv.
Mr. Chaitanya Safaya, Adv.
Mr. P.S.S. Bhargava, Adv.
Mr. S. S. Shroff, AOR
Mr. Nikhil Nayyar, Sr. Adv.
Mr. T. V. S. Raghavendra Sreyas, AOR
Ms. Sugandha Batra, Adv.
Mr. Siddharth Vasudev, Adv.
Ms. Gayatri Gulati, Adv.
Ms. Aishwarya Bhati, ASG
Mr. Gurmeet Singh Makker, AOR
Mr. Ashish Rana, Adv.
Signature Not Verified
Mr. Shovan Mishra, Adv.
Digitally signed by Dr.
Mukesh Nasa
Date: 2021.03.17
17:25:18 IST
Reason: Mr. Saurabh Mishra, AOR
Mr. Onkar Singh, Adv.
Ms. Neha Tripathi, Adv.
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Mr. Mahfooz Ahsan Nazki, AOR
Mr. Polanki Gowtham, Adv.
Mr. Shaik Mohamad Haneef, Adv.
Mr. T. Vijaya Bhaskar Reddy, Adv.
Mr. Amitabh Sinha, Adv.
Mr. Shrey Sharma, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on 18.03.2021, at the end of the Board.
(MUKESH NASA) (VIRENDER SINGH) COURT MASTER BRANCH OFFICER