Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Bombay Presidency - Subsection Section 2(10) in Bombay Tenancy and Agricultural Lands (Vidarbha Region) Act, 1958 (10)"co-operative farming society" means a society registered as such under the Bombay Co-operative Societies Act, 1925 (II of 1912));
