Section 57D(1)(c) in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994

[Cites 0, Cited by 0] [Section 57D(1)] [Section 57D] [Entire Act]

(c)mark the name of the elector in the copy of the electoral roll set apart for the purpose to indicate that he has been allowed to vote :

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