Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Nagaland - Section Section 7 in Nagaland Jhumland Act, 1970 7. Any member of the village or the community to which the person or persons having a customary right to any Jhumland belong, may establish terraced cultivation within such Jhumland.
