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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(2) in The Orissa Co-operative Societies Rules, 1965

(2)For the purpose of determining the claims of a member under Clause (b) of Sub-Section (4) of Section 11, the value of a share of a member in a Society shall be ascertained in the manner laid down in Rules 24 and 25.