Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 297] [Entire Act] Union of India - Subsection Section 297(2) in Government of India Act, 1935 (2)Any law passed in contravention of this section shall, to the extent of the contravention, be invalid.GOI.298
