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[Cites 0, Cited by 12] [Entire Act]

Union of India - Section

Section 105 in The Railways Act, 1989

105. Right of railway administration to check contents of certain consignment or luggage.—

Where the value has been declared under section 103 in respect of any consignment a railway administration may make it a condition of carrying such consignment that a railway servant authorised by it in this behalf has been satisfied by examination or otherwise that the consignment tendered for carriage contain the articles declared.