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[Cites 0, Cited by 0] [Section 17(6)] [Section 17] [Entire Act]

State of Madhya Pradesh - Subsection

Section 17(6)(e) in The M.P. Bhumi Vikas Rules, 1984

(e)schedule showing calculations and designs in respect of RCC work, if any, involving structural engineering such as roof, slabs, columns, frame etc.;