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[Cites 0, Cited by 0] [Section 6(8)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(8)(b) in Punjab National Bank Officer Employees’ (Discipline & Appeal) Regulations, 1977

(b)On the date fixed by the Inquiring Authority, the officer employee shall appear before the Inquiring Authority at the time, place and date specified in the notice.