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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Goa - Subsection

Section 3(3)(a) in The Goa Panchayat Raj Act, 1994

(a)increase the area of any Panchayat area by including within such Panchayat area any village or group of villages;