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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of West Bengal - Subsection

Section 18(1) in The Chandernagore Municipal Corporation Act, 1990

(1)The posts of officers and employees of the Corporation, other than those referred to in sub-section (1) of section [16] [Figures substituted by West Bengal Act 17 of 1995.], shall constitute the establishment of the Corporation.