Section 32(3) in Haridev Joshi University of Journalism and Mass Communication, Jaipur Act, 2019
(3)Notwithstanding anything contained in sub-section (1), the services of the teachers who were transferred to the University of Rajasthan after the repeal of the Haridev Joshi University of Journalism and Mass Communication, Jaipur Act, 2012 (Act No. 33 of 2012), shall, with effect from the commencement of this Act, stand restored to the University and their services from the date of their initial appointment shall, for all purposes, be deemed to have been rendered in the University.
