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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Kerala - Subsection

Section 3(9) in Abkari Act, 1 of 1077

(9)Spirits:- "Spirits" means any liquor containing alcohol and obtained by distillation, [ x x x x ] [The words 'whether it is denatured or not' added by Act V of 1091 and omitted by Act IV of 1996.].[ x x x x ] [Explanation Added by Act V of 1091 and omitted by Act 4 of 1996.]