Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Kerala - Subsection Section 14(3) in Kerala Record of Rights Act, 1968 (3)No prosecution or other legal proceeding shall lie against any officer or other person for anything in good faith done or intended to be done under this Act oi the rules thereunder.
