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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Chattisgarh - Subsection

Section 33(1)(IX) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

(IX)payment of any other expenses not specified in any of the preceding clauses declared by the Executive Council to be the expenses for the purposes of the University.