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[Cites 0, Cited by 0] [Section 82(8)] [Section 82] [Entire Act]

NCT Delhi - Subsection

Section 82(8)(iii) in Delhi Motor Vehicles Rules, 1993

(iii)The renewal of licence shall be by endorsement of the renewal thereof by the licensing authority on the original licence, renewal fee shall be Rupees two thousand only in case of Head Office and Rupees five hundred only for each branch office and it shall be renewed for a period of one year at a time.