Section 13(2) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017
(2)Notwithstanding anything contained under sub- section (1 ), direct wholesale purchase can also be carried out outside the principal market yard, sub- market yard, market sub-yard, private market yard by declaring the· place of such purchase, without establishment of any permanent collection/aggregation centre, as may be prescribed.
