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[Cites 0, Cited by 15] [Section 28] [Entire Act]

State of Kerala - Subsection

Section 28(5) in Kerala Cooperative Societies Act, 1969

(5)[ The quorum for a meeting of a committee shall be such number of members just above fifty per cent of the total number of members of that committee.] [Inserted by Kerala Act No. 19 of 1987.]