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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(b) in The Jammu and Kashmir Preservation of Specified Trees Act, 1969

(b)'goods of Kashmir Art' means articles of wood carving, paper machie, wood work and such other articles as may be declared by notification by the Government as goods of Kashmir Art-for purposes of this Act;