Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 69 in The Rajasthan Tenancy (Board Of Revenue) Rules, 1955 69. The notice shall be served in accordance with the manner prescribed by sub-section (2) of Section 167 of the Act.
