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[Cites 0, Cited by 0] [Section 296(2)] [Section 296] [Entire Act]

Union of India - Subsection

Section 296(2)(a) in The Merchant Shipping Act, 1958

(a)the nature of the radio telegraph or radio telephone installation and radio direction finding apparatus to be provided and of the service to be maintained, the form of the radio log and the particulars to be entered therein, and the number, grades and qualifications of certified operators to be carried;
(aa)[ the nature of radio telegraph installation to be provided on motor life-boats and survival craft;] [Inserted by Act 21 of 1966, Section 12 (w.e.f. 28.5.1966).]