Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37] [Entire Act]

NCT Delhi - Subsection

Section 37(iv) in Delhi High Court Intellectual Property Rights Division Rules, 2022

(iv)Mediation/ENE proceedings may proceed concurrently with the legal proceedings before the Court so