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Alifiya Husenbhai Keshariya vs Siddiq Ismail Sindhi on 20 November, 2020

     ITEM NO.19                          REGISTRAR COURT. 1 THROUGH VIDEO CONFERENCE
     SECTION III

                                     S U P R E M E C O U R T O F                 I N D I A
                                             RECORD OF PROCEEDINGS


                                BEFORE THE REGISTRAR SH. ANIL LAXMAN PANSARE

     Petition(s) for Special Leave to Appeal (C)                                No(s).     729/2020

     ALIFIYA HUSENBHAI KESHARIYA                                                         Petitioner(s)

                                                               VERSUS

     SIDDIQ ISMAIL SINDHI & ORS.                                                         Respondent(s)

     (FOR ADMISSION and I.R. and IA No.196200/2019-CONDONATION OF DELAY
     IN FILING )

     Date : 20-11-2020 This petition was called on for hearing today.

     For Petitioner(s)
                                              Mr. Chandra Shekhar Suman, Adv.

                                              Mr. Anish Kumar Gupta, AOR

     For Respondent(s)

               UPON hearing the counsel through Video Conference, the
     Court made the following
                                  O R D E R

Service is complete on respondent Nos.1 and 4 but none has entered appearance.

Service is deemed to be complete on respondent No.2. Ld. Counsel for the petitioner to take fresh steps alongwith complete address of respondent No.3 within two weeks, as last opportunity. Ld. Counsel for the petitioner makes request to serve the said respondent through authenticated e-mail as well. Allowed. Affidavit of service Signature Not Verified be filed within four weeks.

Anil Laxman Pansare Date: 2020.11.23 13:20:29 IST Reason:

List again on 18.12.2020.

ANIL LAXMAN PANSARE Registrar