Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(l) in Prevention Of Collision On National Waterways Regulations, 2002 (l)"Vessel" means every description of water craft, including small craft vessel under oars or sail, floating, equipment and non-displacement craft;
