Section 10(1)(b) in The Bombay Smoke-Nuisances Act, 1912

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Bombay Presidency - Subsection

Section 10(1)(b) in The Bombay Smoke-Nuisances Act, 1912

(b)under the written authority of the Commission, use and test any appliance used for preventing the emission of smoke from such furnace, [flue or chimney] [The words 'flue or chimney' were inserted by Bombay 10 of 1929, Section 4.] and

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Bombay Presidency - Subsection

Section 10(1)(b) in The Bombay Smoke-Nuisances Act, 1912