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State of Odisha - Section

Section 12 in The Orissa Junior Employment Officer Service Rules, 1975

12. Relaxation.

- Where the Government are satisfied that the operation of any provisions contained in these rules causes undue hardship in any particular case relating to the conditions of service, with a view to remove such hardship and in particular to remove any anomaly, they may in respect of such cases dispense with or relax the requirements of the said provisions.