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State of Haryana - Section

Section 31 in Haryana Chit Funds Rules, 2018

31. Audit Certificate and report of Chit Auditor to be in quadruplicate [Section 24].

- The Chit Auditor shall prepare his report and audit certificate in quadruplicate and shall send one copy to the foreman, the second copy to the Assistant Registrar, the third copy to the Inspector of Chits and keep the remaining copy in his own file.