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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Gujarat - Subsection

Section 22(2)(iv) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(iv)[ One University reader of the subject comprised in the Faculty to be nominated by Vice-Chancellor by rotation, in the manner specified by the Statutes; [Clauses (iv) and (v) were substituted for the original, Gujarat 7 of 1987, Section 14 (1) (b).]