Section 11(2) in The Orissa Cattle and Poultry Feed (Regulation) Act, 1979
(2)Without prejudice to the provisions of Sub-section (1) the licensing authority, may, by order published in the Official Gazette, specify the requirements with regard to packing and marking of containers of cattle feed or poultry feed of any specified type or description and every licensee and every other person for the time being acting on behalf of the licensee shall comply with such requirements.
