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State of Goa - Section

Section 54 in The Goa, Daman and Diu School Education Rules, 1986

54. Enrolment and attendance.

- The number of students on the rolls of an aided school shall not fall below 20 in each class where there are no divisions or below the number on the basis of which aid was initially granted to such school subject to the proviso that in exceptional cases, the Director of Education may relax this number upto 10 for a particular year and the number of working days of such school shall not fall below 220 in a year; and where the number of students falls below 75% of the first mentioned number or the number of working days falls below 220, a proportionate reduction may be made in the Grant-in-aid payable to the school, at the discretion of the Director of Education.