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State of Rajasthan - Section

Section 428 in Rajasthan Land Revenue (Land Records) Rules, 1957

428. Recording facts of famine.

- When a district has come under the operations of the Famine Code, brief notes will be entered in the district books as possible after the termination of relief operations showing for each village the village relief works executed, the gratituous relief and the Taccavi distributed, together with the objects for which it was given.V. Alterations in the Number & Limits of Patwaris Circles and Grant to Local Allowances Patwaris