Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 251 in West Bengal Municipal Corporation Act, 2006

251. Power of Commissioner to authorise temporary construction on, or temporary closure of, part of public street.

- The Commissioner may authorise temporary construction on, or temporary closure of, any pan of a public street on such occasions, and on such conditions, and for such period, as the Corporation may provide by regulations made in this behalf.