Rajasthan High Court - Jodhpur
C.T.O.Circle-Jalore vs M/S Mahesh Electric & Paint House on 26 November, 2013
Author: Arun Bhansali
Bench: Arun Bhansali
IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN
AT JODHPUR
:ORDER:
S.B. CIVIL (VAT) REVISION PETITION NO.207/2013
Commercial Taxes Officer, Circle - Jalore, Jalore
vs.
M/s Mahesh Electric & Paint House,
Near Patwar Bhawan, Sayla, Jalore (Raj.)
Date of Order :: 26.11.2013
PRESENT
HON'BLE MR. JUSTICE ARUN BHANSALI
Mr. V.K. Mathur), for the petitioner.
Mr. D.K. Godara)
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BY THE COURT:
It is submitted by learned counsel for the petitioner that the controversy involved in the present revision petition is squarely covered by the order of this Court passed in S.B. Civil (VAT) Revision No.160/2012 - Commercial Taxes Officer v. M/s. Hinger Traders, decided on 16.09.2013.
In view of the submissions made and for the reasons recorded in the said order dated 16.09.2013, the revision petition is dismissed.
(ARUN BHANSALI), J.
rm/-