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Rajasthan High Court - Jodhpur

C.T.O.Circle-Jalore vs M/S Mahesh Electric & Paint House on 26 November, 2013

Author: Arun Bhansali

Bench: Arun Bhansali

  IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    AT JODHPUR

                             :ORDER:

       S.B. CIVIL (VAT) REVISION PETITION NO.207/2013
             Commercial Taxes Officer, Circle - Jalore, Jalore
                                  vs.
                 M/s Mahesh Electric & Paint House,
               Near Patwar Bhawan, Sayla, Jalore (Raj.)


Date of Order       ::    26.11.2013

                               PRESENT

            HON'BLE MR. JUSTICE ARUN BHANSALI


Mr. V.K. Mathur), for the petitioner.
Mr. D.K. Godara)


                                   ----
BY THE COURT:

It is submitted by learned counsel for the petitioner that the controversy involved in the present revision petition is squarely covered by the order of this Court passed in S.B. Civil (VAT) Revision No.160/2012 - Commercial Taxes Officer v. M/s. Hinger Traders, decided on 16.09.2013.

In view of the submissions made and for the reasons recorded in the said order dated 16.09.2013, the revision petition is dismissed.

(ARUN BHANSALI), J.

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