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State of Goa - Section

Section 8 in The Goa, Daman and Diu Land Revenue (Record of Rights and Register of Cultivators) Rules, 1969

8. Mamlatdar responsible for maintenance of record of rights.

- The Mamlatdar shall be responsible for the maintenance of the record of rights in all villages within his jurisdiction and for that purpose for the timely and systematic compliance of the provisions hereinafter appearing.