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Union of India - Section

Section 160 in The Coal Mines Regulations, 2017

160. Velocity of air current.

- The velocity of air current measured in meters per minute at the place shown in column (2) shall be not less than that shown in column (3) for the different seams shown in column (1) of the Table given below:-
Degree of gassiness Place where velocity of air is to be measured Velocity of air
(1) (2) (3)
First, second or third degree Immediate outbye ventilation connection from theface. 30
First or second degree (i) 4.5 meters fromany face whether working or discontinued on the intake side ofthe brattice or partition.(ii) 7.5 metersoutbye of the discharge end of an air pipe.(iii) At the maximum span of a longwall face. 301560
Third degree (i) 4.5 meters fromany face whether working or discontinued on the intake side ofthe brattice or partition.(ii) 7.5 metersoutbye of the discharge end of an air pipe.(iii) At the maximum span of a longwall face: 452575
Provided that if in the opinion of the Chief Inspector or the Regional Inspector the compliance with the above provision is not practicable or not necessary, he may, by an order in writing and subject to such conditions as may be specified therein exempt partially or totally any mine from the provisions of this regulation.