Section 5A in The Rabindra Bharati (Temporary Supersession) Act, 1975.
5A. [ Filling up of vacancies in the Council. - Vacancies in the Council by resignation, death or otherwise during the period of supersession shall be filled up by the Chancellor in consultation with the Vice-Chancellor appointed under section 5 of this Act and the Minister, in so far as it is not inconsistent with this Act.] [Section 5A inserted by W.B. Act 33 of 1978.]
