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Union of India - Section

Section 52U in The Narcotic Drugs And Psychotropic Substances Rules, 1985

52U. Possession of essential narcotic drug by recognised medical institution.

- A recognised medical institution shall possess essential narcotic drugs in quantities not exceeding the quantities mentioned in the estimate or revised estimate, as the case may be, of the annual requirement of such drug submitted to the Controller of Drugs under rule 52T.