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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Odisha - Subsection

Section 20(4) in The Orissa Registration Rules, 1988

(4)The stamp venders endorsement on a document shall be considered to be a part of the document and if it is in a language not understood by the registering officer, the party concerned shall be required to file a true translation duly certified as such.