Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 89BInstruments] [Entire Act] British India - Subsection Section 89BInstruments(2) in Bills of Exchange Act 1882 (2)Section 89A does not apply to any banknote (within the meaning given in section 208 of the Banking Act 2009).
