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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1) in The Chemical Weapons Convention Act, 2000

(1)Subject to the provisions of this Act,-
(a)it shall be the general duty of the National Authority to fulfil, on behalf of the Government of India, the obligations under the Convention;
(b)it shall be incumbent on the National Authority to act as the national focal point for effective liaison with the Organisation and other States Parties on matters relating to the Convention.