Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23A(3)] [Section 23A] [Entire Act] State of Himachal Pradesh - Subsection Section 23A(3)(e) in Himachal Pradesh University Act, 1970 (e)entail verbal abuse and aggression, indecent gestures and obscene behaviour.