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[Cites 0, Cited by 0] [Section 337(2)] [Section 337] [Entire Act]

State of Maharashtra - Subsection

Section 337(2)(b) in The Mumbai Municipal Corporation Act, 1888

(b)[ to re-erect
(i)any building by demolishing the existing building entirely; or
(ii)any building by removing the roof of the existing ground floor structure and adding one or more upper floors; or]